Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act] State of Kerala - Subsection Section 39(1)(d) in Kannur University Act, 1996 (d)the fixation of the scales of pay of the various posts in the university and the terms and conditions of service of officers and employees of the University; and