Delhi High Court - Orders
State vs Nikhil Kumar on 15 September, 2023
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 678/2019
STATE ..... Petitioner
Through: Mr. Yudhvir Singh Chauhan, APP for
State with SI Rohtash Kumar, P.S.
Karawal Nagar.
versus
NIKHIL KUMAR ..... Respondent
Through: Mr. Dalip Kumar, Mr. Gautam Jain,
Mr. Rahul Aditya, Mr. Nitesh Rohilla
and Ms. Aakanksha Chandela,
Advocates.
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 15.09.2023
CRL.L.P. 678/2019
1. Leave granted.
2. The petition stands disposed of.
CRL.A. _________(to be numbered)
3. Arguments heard.
4. Judgment reserved.
5. The Additional Public Prosecutor for the State/petitioner and the counsel for the respondent shall be at liberty to file written synopsis of their arguments along with case laws relied upon within 15 days from today with exchange of copies.
DR. SUDHIR KUMAR JAIN, J SEPTEMBER 15, 2023/N This is a digitally signed order.
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