Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Rajasthan - Subsection Section 44(3) in The Jodhpur National University, Jodhpur Act, 2009 (3)The State Government shall, for the purposes of any enquiry under subsection (2), appoint an inquiry officer or officers to into any of the allegation and to make report thereon.
