Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Jammu-Kashmir - Subsection Section 51(2) in The Registration Act, 1977 (1920 A.D.) (2)[ In Book 1 shall be filed(a)true copies of all documents; and(b)all memoranda registered under sections 17, 18 and 89 which relate to immovable property, and are not wills.]
