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Meghalaya High Court

Tura Municipal Board Representing vs . Enilla Ch. Marak & Ors. on 8 April, 2021

Author: W. Diengdoh

Bench: W. Diengdoh

     Serial No. 05
     Regular List

                         HIGH COURT OF MEGHALAYA
                             AT SHILLONG

WP(C) No. 61 of 2020

                                                    Date of Order: 08.04.2021
Tura Municipal Board Representing Vs.                 Enilla Ch. Marak & Ors.
By the Chief Executive Officer
Coram:
                 Hon'ble Mr. Justice W. Diengdoh, Judge

Appearance:
For the Petitioner/Appellant(s)    :     Mr. R. Kar, Adv.
For the Respondent(s)              :     Mr. S. Dey, Adv. for R 2 & 3.

Mr. S. Deb, Adv. for R 1.

i) Whether approved for reporting in Yes/No Law journals etc.:

ii) Whether approved for publication in press: Yes/No Mr. S. Dey, learned counsel for the respondents No. 2 & 3 (GHADC) prays that he may be allowed some time to file an affidavit, as regard respondent No. 2.

Prayer is allowed. List this matter after 2(two) weeks.

Judge Meghalaya 08.04.2021 "D. Nary, PS"