Meghalaya High Court
Tura Municipal Board Representing vs . Enilla Ch. Marak & Ors. on 8 April, 2021
Author: W. Diengdoh
Bench: W. Diengdoh
Serial No. 05
Regular List
HIGH COURT OF MEGHALAYA
AT SHILLONG
WP(C) No. 61 of 2020
Date of Order: 08.04.2021
Tura Municipal Board Representing Vs. Enilla Ch. Marak & Ors.
By the Chief Executive Officer
Coram:
Hon'ble Mr. Justice W. Diengdoh, Judge
Appearance:
For the Petitioner/Appellant(s) : Mr. R. Kar, Adv.
For the Respondent(s) : Mr. S. Dey, Adv. for R 2 & 3.
Mr. S. Deb, Adv. for R 1.
i) Whether approved for reporting in Yes/No Law journals etc.:
ii) Whether approved for publication in press: Yes/No Mr. S. Dey, learned counsel for the respondents No. 2 & 3 (GHADC) prays that he may be allowed some time to file an affidavit, as regard respondent No. 2.
Prayer is allowed. List this matter after 2(two) weeks.
Judge Meghalaya 08.04.2021 "D. Nary, PS"