Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78] [Entire Act] Union of India - Subsection Section 78(7) in The Arms Rules, 2016 (7)The licensee having a license in Form IX is entitled to accept and store a firearm and keep in stock any part of a firearm, including a main frame component, for the purpose of performing his work.
