Calcutta High Court (Appellete Side)
The Board Of Trustees For The Port Of ... vs Ripley & Co. Stevedoring & Handling on 10 December, 2025
4., 3.
5&6
ss
10.12.2025
FMA 4437 of 2016
The Board of Trustees for the Port of Kolkata & Ors.
Vs.
Ripley & Co. Stevedoring & Handling
Private Limited & Anr.
With
FMA 3355 of 2016
The Board of Trustees for the Port of Kolkata & Ors.
Vs.
Lee & Muirhead Private Limited & Anr.
With
FMA 4441 of 2016
The Board of Trustees for the Port of Kolkata & Ors.
Vs.
A.M. Enterprises & Ors.
With
FMA 4503 of 2016
The Board of Trustees for the Port of Kolkata & Ors.
Vs.
M/s. J.M. Boxi & Co. & Anr.
Mr. Suddhasatva Banerjee
Mr. Ratul Deb Banerjee
... ... for the respondents in item No.4
Mr. Abhrajit Mitra, Sr. Adv. Mr. Shok Kumar Jena ... ... for the appellants On the joint prayer of the learned counsels for the parties, let the above matters appear in the list on 14 th January, 2026.
(Uday Kumar, J.) (Rajarshi Bharadwaj, J.)