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Delhi High Court - Orders

Bhupal Singh Bhandari, Ex. Hc/Gd (Ssb) vs Union Of India And Ors on 10 December, 2024

Author: Navin Chawla

Bench: Navin Chawla

                             $~14
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         W.P.(C) 1964/2019
                                       BHUPAL SINGH BHANDARI, EX. HC/GD (SSB)
                                                                              .....Petitioner
                                                    Through: Mr. O.P. Agarwal and Mr.
                                                             M.A. Khan, Advs.

                                                                             versus

                                       UNION OF INDIA AND ORS.            .....Respondents
                                                     Through: Mr. T.P. Singh, Adv.

                                       CORAM:
                                       HON'BLE MR. JUSTICE NAVIN CHAWLA
                                       HON'BLE MS. JUSTICE SHALINDER KAUR
                                                                             ORDER

% 10.12.2024

1. The learned counsel for the petitioner prays for an adjournment.

2. At request, re-list on 27th May, 2025.

NAVIN CHAWLA, J SHALINDER KAUR, J DECEMBER 10, 2024 SU/B Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/12/2024 at 21:25:23