Delhi High Court - Orders
Bhupal Singh Bhandari, Ex. Hc/Gd (Ssb) vs Union Of India And Ors on 10 December, 2024
Author: Navin Chawla
Bench: Navin Chawla
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1964/2019
BHUPAL SINGH BHANDARI, EX. HC/GD (SSB)
.....Petitioner
Through: Mr. O.P. Agarwal and Mr.
M.A. Khan, Advs.
versus
UNION OF INDIA AND ORS. .....Respondents
Through: Mr. T.P. Singh, Adv.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
HON'BLE MS. JUSTICE SHALINDER KAUR
ORDER
% 10.12.2024
1. The learned counsel for the petitioner prays for an adjournment.
2. At request, re-list on 27th May, 2025.
NAVIN CHAWLA, J SHALINDER KAUR, J DECEMBER 10, 2024 SU/B Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/12/2024 at 21:25:23