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[Cites 0, Cited by 0] [Section 159] [Entire Act]

State of Uttar Pradesh - Subsection

Section 159(8) in The General Rules (Civil), 1957

(8)After final disposal of a suit and orders on appeals, if any, supplementary File A-1 or B with index will be added enbloc to main File A-l or B before consigning the record to the record-room.[Note. - In this rule the expression copy includes a photostat copy.] [Substituted by Notification No. 745/VIII-b-58, dated 22-12-1980, w.e.f. 31-3-1981.]