Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Gujarat - Subsection Section 45(1) in Kamdhenu University Act, 2009 (1)The annual report of the University- shall be prepared by the Registrar under the direction of the Vice-Chancellor and shall be submitted to the Board at least one month before the annual meeting at which it is to he considered.
