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[Cites 0, Cited by 0] [Section 24(6)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(6)(a) in The Juvenile Justice (Care and Protection of Children) Rules, 2001 (Model)

(a)a respectable, well educated citizen with the background of special knowledge of social work, child psychology, education, sociology or home science; or