Delhi High Court - Orders
M/S Karvy Financial Services Limited vs M/S Mvl Credits Holding & Leasing Ltd & ... on 1 February, 2023
Author: Prateek Jalan
Bench: Prateek Jalan
$~19 to 21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 194/2018 & EX.APPL.(OS) 189/2020
M/S KARVY FINANCIAL
SERVICES LIMITED ..... Decree Holder
versus
M/S MVL CREDITS HOLDING
& LEASING LTD & ORS. ..... Judgement Debtors
+ OMP (ENF.) (COMM.) 195/2018 & EX.APPL.(OS) 190/2020
M/S KARVY FINANCIAL
SERVICES LIMITED ..... Decree Holder
versus
M/S PARISAR PROPERTY
DEVELOPERS PVT. LTD. & ORS. ..... Judgement Debtors
+ OMP (ENF.) (COMM.) 196/2018 & EX.APPL.(OS) 191/2020
M/S KARVY FINANCIAL
SERVICES LIMITED ..... Decree Holder
versus
M/S CREATIVE POOLS
ESTATE PVT. LTD & ORS. ..... Judgement Debtors
Present:- Mr. Akshay Uppal &Mr. Ankit Raturi, Advocates for Decree
Holder-M/s Karvy Financial Services Limited.
Mr. Lakshya Gupta, Advocate for Judgment Debtor Nos. 1,
2 and 5 in Item No. 19, for JD Nos. 1, 2, 3 & 6 in Item No.
20 & for JD Nos. 1, 2, 3 & 6 in Item No. 21.
Signature Not Verified
Digitally Signed
By:SHITU NAGPAL OMP (ENF.) (COMM.) 194/2018 & Other Connected Matters Page 1 of 2
Signing Date:02.02.2023
16:31:16
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 01.02.2023
1. Learned counsel for the parties state that they have arrived at a settlement, and payment of the dues in satisfaction of the award is likely by 31.03.2023.
2. At their joint request, list on 01.05.2023.
PRATEEK JALAN, J FEBRUARY 1, 2023 'pv'/ Signature Not Verified Digitally Signed By:SHITU NAGPAL OMP (ENF.) (COMM.) 194/2018 & Other Connected Matters Page 2 of 2 Signing Date:02.02.2023 16:31:16