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State of Uttarakhand - Section

Section 25 in Irrigation Department, Uttaranchal Service of Ministerial Cadre (Group 'C') Rules, 2003

25. Regulation of other matters.

- In regard to the matters not specifically covered by those rules or special orders, persons appointed to the Service shall be governed by the rules, regulations and orders applicable generally to Government Servants serving in connection with the affairs of the State.