Section 1 in Chhattisgarh Civil Sewa (Samvida Niyukti) Niyam, 2004
1. Short title and commencement.
- (i) These rules may be called Chhattisgarh Civil Sewa (Samvida Niyukti) Niyam, 2004.(ii)They shall come into force from the date of their publication in the Chhattisgarh Gazette.
