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Madhya Pradesh High Court

Salikram Saket vs The State Of Madhya Pradesh on 30 July, 2021

Author: Akhil Kumar Srivastava

Bench: Akhil Kumar Srivastava

1 MCRC-21140-2021 The High Court Of Madhya Pradesh MCRC-21140-2021 (SALIKRAM SAKET Vs THE STATE OF MADHYA PRADESH) 5 Jabalpur, Dated : 30-07-2021 Heard through Video Conferencing. Shri Agnivesh Dubey, learned counsel for the applicant. Shri Gopal Jaislwal, learned PL for the State. Case diary is available, however, learned counsel for the applicant seeks two weeks' time for arguments.

List the case after two weeks along with M.Cr.C. No.21072/2021. State is directed to keep the case diary available along with criminal antecedents of the applicant, if any, on the next date of hearing.

(AKHIL KUMAR SRIVASTAVA) JUDGE kafeel Signature Not Verified SAN Date: 2021.07.31 10:47:44 IST