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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Meghalaya - Subsection

Section 34(1)(b) in The Meghalaya Police Act, 2010

(b)place before the State Legislature, within six months of the coming into force of this Act, the Strategic Plan. Subsequent Strategic Plans shall, thereafter, be laid before the State Legislature every three years;