Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 161(2)] [Section 161] [Entire Act] State of West Bengal - Subsection Section 161(2)(d) in New Town, Kolkata Development Authority Act, 2007 (d)Copies of such draft shall be made available to any person requiring ton payment of such fee as the Development Authority may fix.