Chattisgarh High Court
Shree Mahamaya Constructions vs State Of Chhattisgarh 26 Wpc/1447/2018 ... on 14 August, 2018
Bench: Ajay Kumar Tripathi, Prashant Kumar Mishra
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
WPC No. 1454 of 2018
• Mahamaya Constructions 231, 2nd Floor, Rishabh Complex, M.G. Road,
Raipur Chhattisgarh. Through Its Sole Proprietor Sh. Sandeep Rungta, S/o
Late Sh. G. R. Rungta, Aged About 46 Years, R/o Navkar Apartments, 3rd
Block, 2nd Floor, Choubey Colony, Raipur Chhattisgarh.,
---- Petitioner
Versus
1. State Of Chhattisgarh Through Its Secretary Public Health Engineering
Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur,
District Raipur Chhattisgarh.
2. Engineer In Chief, Public Health Engineering Department, Chhattisgarh
Raipur, District Raipur Chhattisgarh.
3. Chief Engineer, Public Health Engineering Department, Bilaspur Zone,
District Bilaspur Chhattisgarh.
4. Superintending Engineer, Public Health Engineering Department , Bilaspur
Division, District Bilaspur Chhattisgarh.
5. Executive Engineer, Public Health Engineering, Korba, Division, District
Korba Chhattisgarh.
6. M/s Dra Tech, C/o Sh. Premchand Agrawal, Ward No. 12, Mandi Road,
Shankar Nagar, Kurud, District Dhamtari, Chhattisgarh.
---- Respondents
WPC No. 1457 of 2018
• Shree Mahamaya Constructions 231, 2nd Floor, Rishabh Complex, M.G. Road, Raipur Chhattisgarh. Through Its Sole Proprietor Sh. Sandeep Rungta, S/o Late Sh. G.R. Rungta, Aged About 46 Years, R/o Navkar Apartments, 3rd Block, 2nd Floor, Choubey Colony Raipur Chhattisgarh.
---- Petitioner Versus
1. State Of Chhattisgarh Through Its Secretary, Public Health Engineering Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur Chhattisgarh.
2. Engineer - In - Chief, Public Health Engineering Department, Chhattisgarh Raipur, District Raipur Chhattisgarh.
3. Chief Engineer, Public Health Engineering Department, Bilaspur Zone, District Bilaspur Chhattisgarh.
4. Superintending Engineer, Public Health Engineering Department, Bilaspur Division, District Bilaspur Chhattisgarh.
5. Executive Engineer Public Health Engineering, Korba Division, District Korba Chhattisgarh.
---- Respondents 2 WPC No. 1447 of 2018 • M/s Sunil Kumar Jajodia Through Its Partner Mr. Navin Jajodia S/o Omprakash Jajodia, Aged 45 Years, R/o Gurumukhrai Marg, Bilaspur - 495001, Chhattisgarh.
---- Petitioner Versus
1. State Of Chhattisgarh Public Health Engineering Department, Through Its Secretary, Civil Lines, Raipur, Chhattisgarh.
2. Executive Engineer, Public Health Engineering Department, Division Korba, Chhattisgarh.
---- Respondents WPC No. 1456 of 2018 • Mahamaya Constructions 231, 2nd Floor, Rishabh Complex M.G. Road, Raipur Chhattisgarh. Through Its Sole Proprietor Sh. Sandeep Rungta, S/o Late Sh. G. R. Rungta , Aged About 46 Years, R/o Navkar Apartments, 3rd Block , 2nd Floor, Choubey Colony Raipur Chhattisgarh.
---- Petitioner Versus
1. State Of Chhattisgarh Through Its Secretary Public Health Engineering Department , Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur District Raipur Chhattisgarh.
2. Engineer - In - Chief, Public Health Engineering Department Chhattisgarh Raipur, District Raipur Chhattisgarh.
3. Chief Engineer, Public Health Engineering Department Bilaspur Zone District Bilaspur Chhattisgarh.
4. Superintending Engineer, Public Health Engineering Department Bilaspur Division, District Bilaspur Chhattisgarh.
5. Executive Engineer Public Health Engineering, Korba Division District Korba Chhattisgarh.
6. Bansal Borewells 151, Bansal Niwas, Near Khatu Shyam Mandir , Samta Colony , Raipur , Chhattisgarh.
---- Respondents WPC No. 1563 of 2018 • Ms Sunil Kumar Jajodia A Partnership Firm, Through Its Partner Navin Jajodia S/o Shri Omprakash Jajodia, Aged About 45 Years, R/o Gurumukh Rai Marg, Bilaspur Chhattisgarh Pin Code 495001.
---- Petitioner 3 Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Public Health Engineering, Mantralaya, Mahanadi Bhawan, Naya Raipur, Civil And Revenue District Raipur Chhattisgarh. Pin 492001.
2. Executive Engineer, Department Of Public Health Engineering Division Korba, District Korba Chhattisgarh.
---- Respondents WPC No. 1414 of 2018 • Shree Mahamaya Constructions 231, 2nd Floor, Rishabh Complex, M. G. Road, Raipur, Chhattisgarh. Through Its Sole Proprietor Sh. Sandeep Rungta, S/o Late Sh. G. R. Rungta, Aged About 46 Years, R/o Navkar Apartments 3rd Block, 2nd Floor, Choubey Colony, Raipur, Chhattisgarh.
---- Petitioner Versus
1. State Of Chhattisgarh Through Its Secretary, Public Health Engineering Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur, Chhattisgarh.
2. Engineer- In- Chief, Public Health Engineering Department, Chhattisgarh, Raipur, District Raipur, Chhattisgarh.
3. Chief Engineer, Public Health Engineering Department, Bilaspur, Zone District- Bilaspur, Chhattisgarh.
4. Superintending Engineer, Public Health Engineering Department, Bilaspur Division, District- Bilaspur, Chhattisgarh.
5. Executive Engineer, Public Health Engineering, Korba, Division, District- Korba, Chhattisgarh.
---- Respondents ______________________________________________________________ For Petitioners in WPC Nos.1454/2018 : Shri Abhishek Vinod Deshmukh, Adv. 1457/2018, 1456/2018 & 1414/2018 For Petitioner in WPC No. 1447/2018 : Shri Kshitij Sharma, Advocate For Petitioner in WPC No. 1563/2018 : Shri Sachin Singh Rajput and Shri Sharad Mishra, Advocates Hon'ble Shri Ajay Kumar Tripathi, Chief Justice Hon'ble Shri Prashant Kumar Mishra, Judge Order on Board Per, Ajay Kumar Tripathi, Chief Justice 4 14.08.2018
1. In view of the stand taken by the State that these Petitioners are no longer disqualified and the objections on their technical bids, which may have been initially raised are no longer an issue, no adjudications are required to be made in these writ applications on this count.
2. The parties agreed that the writ applications can be disposed off and now their financial bids will be considered.
3. In view of the position emerging as above, all these writ applications stand disposed off.
Sd/- Sd/-
(Ajay Kumar Tripathi) (Prashant Kumar Mishra)
Chief Justice Judge
Chandra