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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1) in Rajasthan Education Assistant Services Rules, 2013

(1)Recruitment to the post(s) in the service after the commencement of these rules shall be made by direct recruitment in accordance with the Procedure laid down in Part IV of these rules:Provided that appointment, seniority and confirmation etc. of a person who joins the Army/Air Force/Navy during an Emergency shall be regulated by such orders and instructions, as may be issued by the Government, from time to time, provided that these are regulated mutatis mutandis according to the instructions issued on the subject by the Government of India.