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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jharkhand - Subsection

Section 5(iv) in The Jharkhand Agricultural Produce Markets Rules, 2000

(iv)Every claim for the inclusion of the name in the voters list and every elections to an entry therein shall be lodged within a period of 15 days from the publication of the notice.