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Patna High Court - Orders

Binod Kumar Vyahut vs Binod Kumar Gupta And Anr. on 16 May, 2019

Author: S. Kumar

Bench: S. Kumar

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    CIVIL REVISION No.179 of 2018
                  ======================================================
                  Binod Kumar Vyahut

                                                                         ... ... Petitioner/s
                                                   Versus
                  Binod Kumar Gupta and Anr.

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s   :     Mr.Upendra Kumar Singh
                  For the Respondent/s   :     Mr.Shambhu Prasad Yadav
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE S. KUMAR
                                        ORAL ORDER

5    16-05-2019

As prayed for by learned counsel for the parties, list this matter for final disposal on 24.06.2019.

(S. Kumar, J) ranjan/-

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