Patna High Court - Orders
Binod Kumar Vyahut vs Binod Kumar Gupta And Anr. on 16 May, 2019
Author: S. Kumar
Bench: S. Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
CIVIL REVISION No.179 of 2018
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Binod Kumar Vyahut
... ... Petitioner/s
Versus
Binod Kumar Gupta and Anr.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Upendra Kumar Singh
For the Respondent/s : Mr.Shambhu Prasad Yadav
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CORAM: HONOURABLE MR. JUSTICE S. KUMAR
ORAL ORDER
5 16-05-2019As prayed for by learned counsel for the parties, list this matter for final disposal on 24.06.2019.
(S. Kumar, J) ranjan/-
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