Section 30(5) in Tamil Nadu Vanniyakula Kshatriya Public charitable Trusts and Endowments (Protection and maintenance) Act, 2018
(5)Such application made under sub-section (2) shall be signed and verified by the applicant in the manner provided in the code of civil Procedure 1908 (Central Act V of 1908), for the signing and verification of the pleadings.
