Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Maharashtra - Subsection Section 3(3) in The Maharashtra Animal and Fishery Sciences University Act, 1998 (3)The headquarter of the University shall be located at such place, as the State Government may, by notification in the Official Gazette, appoint.
