Section 91 in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004
91. Calling for additional information.
- The Commission or the Secretary or any other officer, specified by the Commission for this purpose, may upon scrutiny of the, application, require the applicant to furnish within a period to be specified by it such additional information or particulars or documents as considered necessary for the purpose of dealing with the application.
