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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(1)(d) in Tamil Nadu Hostels and Homes for Women and Children (Regulation) Act, 2014

(d)provide a suitable storage area, where refuse, waste or rubbish can be stored prior to their disposal;