Section 14(1)(iv) in The Regulations For Disbursement of Loans Under The Middle Income Group Housing Scheme, 1968

[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

(iv)If the amount of the first instalment of the loan is not drawn within three months from the date of sanction, the loan may be cancelled.

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