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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Haryana - Subsection

Section 26(1)(c) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

(c)one Nahani or sink either in the floor or raised from the floor. Where only one water closet is provided in a dwelling, the bath and water closet shall be separately accommodated.