Section 84(4)(b) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

[Cites 0, Cited by 0] [Section 84(4)] [Section 84] [Entire Act]

(b)After such withdrawal, if any, the President of the meeting shall read out the names of the remaining candidates for the Office of Vice-Chairman.

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