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Supreme Court - Daily Orders

Poompuhar Shipping Corporation Ltd vs Income Tax Officer on 16 November, 2015

Bench: Madan B. Lokur, S.A. Bobde

  ITEM NO.66                                COURT NO.9                SECTION IIIA

                                S U P R E M E C O U R T O F     I N D I A
                                        RECORD OF PROCEEDINGS

                                  Civil Appeal   No(s).3149-3164/2014

  POOMPUHAR SHIPPING CORPORATION LTD                                    Appellant(s)

                                                   VERSUS

  INCOME TAX OFFICER                                                    Respondent(s)

  WITH
  C.A. No. 6627-6630/2014
  (With appln.(s) for permission to file additional documents and )

  C.A. No. 4219/2015
  (With Interim Relief and Office Report)

  Date : 16/11/2015 These appeals were called on for hearing today.

  CORAM :
                          HON'BLE MR. JUSTICE MADAN B. LOKUR
                          HON'BLE MR. JUSTICE S.A. BOBDE

  For Appellant(s)                   Mr. Arvind P. Datar, Sr. Adv.
                                     Meherunissa Anand, Adv.
                                     Mr. Abhinav Mukerji, AOR

                                     Mr. Harish N. Salve, Sr. Adv.
                                     Ms. Ruby Singh Ahuja, Adv.
                                     Ms. Anisha Mitra, Adv.
                                     Ms. Suman Yadav, Adv.
                                     Mrs. Manik Karanjawala, Adv.
                                     for M/s. Karanjawala & Co.

  For Respondent(s)                  Mr. K. Radhakrishna, Sr. Adv.
                                     Mr. S. Wasim A. Qadri, Adv.
                                     Mr. Rupesh Kumar, Adv.
                                     Mrs. Anil Katiyar, AOR



                         UPON hearing the counsel the Court made the following
                                                O R D E R

Signature Not Verified Digitally signed by List these matters in the normal course.

Sanjay Kumar
Date: 2015.11.17
17:53:18 IST
Reason:




                         (SANJAY KUMAR-I)                       (JASWINDER KAUR)
                            AR-CUM-PS                             COURT MASTER