Supreme Court - Daily Orders
Poompuhar Shipping Corporation Ltd vs Income Tax Officer on 16 November, 2015
Bench: Madan B. Lokur, S.A. Bobde
ITEM NO.66 COURT NO.9 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).3149-3164/2014
POOMPUHAR SHIPPING CORPORATION LTD Appellant(s)
VERSUS
INCOME TAX OFFICER Respondent(s)
WITH
C.A. No. 6627-6630/2014
(With appln.(s) for permission to file additional documents and )
C.A. No. 4219/2015
(With Interim Relief and Office Report)
Date : 16/11/2015 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE S.A. BOBDE
For Appellant(s) Mr. Arvind P. Datar, Sr. Adv.
Meherunissa Anand, Adv.
Mr. Abhinav Mukerji, AOR
Mr. Harish N. Salve, Sr. Adv.
Ms. Ruby Singh Ahuja, Adv.
Ms. Anisha Mitra, Adv.
Ms. Suman Yadav, Adv.
Mrs. Manik Karanjawala, Adv.
for M/s. Karanjawala & Co.
For Respondent(s) Mr. K. Radhakrishna, Sr. Adv.
Mr. S. Wasim A. Qadri, Adv.
Mr. Rupesh Kumar, Adv.
Mrs. Anil Katiyar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Digitally signed by List these matters in the normal course.
Sanjay Kumar Date: 2015.11.17 17:53:18 IST Reason: (SANJAY KUMAR-I) (JASWINDER KAUR) AR-CUM-PS COURT MASTER