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[Cites 0, Cited by 0] [Section 88(2)] [Section 88] [Entire Act]

State of Uttarakhand - Subsection

Section 88(2)(d) in Uttarakhand Co-Operative Societies Act, 2003

(d)the principles and procedure to be followed in the consolidation of holding in directing exchange of land in payment of compensation under section 84;