Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 12 in Bihar Electricity Regulatory Commission (Levy and Collection of Fees and Charges by SLDC) Regulations, 2006

12. Power to Amend.

- The Commission may, at any time, add, vary, alter, modify or amend any of the provisions of these RegulationsAnnexure-A(For Generating Companies)Format of Application for Registration with SLDC as user of Intra-State Transmission System
Name of the Generating Company :  
Address of the Generating Company :  
Location of the Generation Station :  
Location of Interface with Grid (Enclose a layout of switchyard) :  
Total Installed Capacity :  
COD of the Generating Station :  
Nature of use of Energy : Supply to Licensees / Wheeling to 3rd parties / Wheeling forcaptive use
Transmission capacity contracted as on (Please enclose detailsof Licensees) :  
For Supply to Licensees :  
For wheeling to 3rd parties :  
For wheeling for captive use :  
Agreement period for supply to licensees :  
Details of communication system installed :  
For communication of data to SLDC :  
Establishment in-charge of control room :  
For communication with SLDC :  
Details of Registration fee paid :  
Any other information useful for assisting Efficient GridOperation :  
Signature of the Authorized OfficerAnnexure-B(For Distribution Licensees/Electricity Traders)Format of Application for Registration with SLDC as user of Intra-State Transmission System
Name of the Distribution Licensee/Electricity Trader :
Address of the Distribution Licensees/Electricity Trader :
Location of Interface with Grid(Attach a list ofvoltage-wise Grid substations/lines along with details oflocation, capacity, No. of bays, line length, type of line, dateof commissioning etc.) :
Total capacity (max. Demand that can be served) :
Transmission capacity contracted from TransmissionLicensees(enclose list of Transmission Licensees withdetails) :
Capacity contracted to Open Access consumers(Enclose listof consumers with details) :
Details of communication system available for communication ofdata to SLDC(Enclose substation-wise details) :
Designation of the personnel responsible for operation of Gridsubstations(Enclose substation-wise details) :
Details of the registration fee paid :
Any other information useful for assisting efficient GridOperation :
Signature of the Authorized Officer