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[Cites 0, Cited by 0] [Section 19(14)] [Section 19] [Entire Act]

State of Himachal Pradesh - Subsection

Section 19(14)(xiv) in Himachal Pradesh Minor Minerals (Concession) and Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2015

(xiv)the power to take possession of plant, machinery, premises and mines in the event of war or emergency;