Himachal Pradesh High Court
Union Of India & Others vs . Smt. Suman Devi & Others on 5 September, 2022
Bench: Sabina, Sushil Kukreja
Union of India & others Vs. Smt. Suman Devi & others LPA No. 130 of 2022 .
05.09.2022 Present: Mr. Balram Sharma, ASGI, for the appellants.
Admit.
( Sabina) Judge (Sushil Kukreja ) September 05, 2022 (ravinder) Judge ::: Downloaded on - 05/09/2022 20:06:44 :::CIS