Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Sikkim - Subsection Section 70(3) in Sikkim Urban and Regional Planning and Development Act, 1998 (3)The actual charges may vary from one town to another and within the town from one area to another depending on its development and institution or changed of use.
