Section 38(2)(t) in The Orissa Animal Contagious Diseases Act, 1949

[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Odisha - Subsection

Section 38(2)(t) in The Orissa Animal Contagious Diseases Act, 1949

(t)to prescribe the manner in which animal shall be destroyed and the manner in which carcasses or parts of carcasses, bedding or other things seized under the Act shall be disposed of; and

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State of Odisha - Subsection

Section 38(2)(t) in The Orissa Animal Contagious Diseases Act, 1949