Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Meghalaya - Section Section 8 in The Meghalaya Subsidiary Force Act, 1971 8. Uniform. The officers and members of the Force shall wear such uniform and shall use such equipments as may be prescribed by the Government from time to time.
