Himachal Pradesh High Court
Manohar Lal Sharma vs . Subhash Chand & Ors. on 21 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Manohar Lal Sharma vs. Subhash Chand & ors.
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CMPMO No.102/202321.3.2023 Present: Mr. H.S. Upadhyay, Advocate, for the petitioner.
Issue notice to the respondents returnable within four weeks, on taking steps within a period of three days. List thereafter.
r to CMP No.2479/2023 Notice in the aforesaid terms.
In the meantime, further proceedings in Execution Application No.359/13 titled Subhash Chand vs. Laxmi Dass, pending before the Court of Senior Civil Judge, Dehra, District Kangra, H.P, shall remain stayed, till the next date of hearing.
( Sushil Kukreja ) Judge 21st March, 2023 (CS) ::: Downloaded on - 21/03/2023 20:35:18 :::CIS