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[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

State of West Bengal - Subsection

Section 65(2)(h) in New Town, Kolkata Development Authority Act, 2007

(h)requirements of parts of building plinth, habitable room, kitchen pantry, bathroom and water closet, loft, ledge, mezzanine floor, store-room, garage, roof, basement chimney, lighting and ventilation of room, parapet, wells, septic tanks and boundary wall;