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[Cites 0, Cited by 0] [Section 5(10)] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(10)(b) in Andhra Pradesh Panchayats Extension to Scheduled Areas (PESA) Rules, 2011

(b)Each tribal PAF shall get additional financial assistance equivalent to 500 days of minimum agriculture wage for loss of customary rights/usages of forest produce.