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Delhi High Court - Orders

Aimil Ltd vs Satinder Gulati on 14 May, 2019

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

$~65
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      RFA 204/2019
       AIMIL LTD                                        ..... Appellant
                             Through:   Mr. Mukesh Gupta and Mr. Abhash
                                        Dahiya, Advs.

                    versus

       SATINDER GULATI                                     ..... Respondent
                    Through:

       CORAM:
       HON'BLE MR. JUSTICE V. KAMESWAR RAO
                    ORDER
       %            14.05.2019

CM. No. 22964/2019

This is an application filed by the applicant / appellant seeking modification of order dated March 12, 2019 passed by Hon'ble Mr. Justice C. Hari Shankar.

Subject to the order of Hon'ble the Chief Justice, list this application before Hon'ble Mr. Justice C. Hari Shankar on May 17, 2019.

V. KAMESWAR RAO, J MAY 14, 2019/jg