Delhi High Court - Orders
Aimil Ltd vs Satinder Gulati on 14 May, 2019
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~65
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 204/2019
AIMIL LTD ..... Appellant
Through: Mr. Mukesh Gupta and Mr. Abhash
Dahiya, Advs.
versus
SATINDER GULATI ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 14.05.2019 CM. No. 22964/2019
This is an application filed by the applicant / appellant seeking modification of order dated March 12, 2019 passed by Hon'ble Mr. Justice C. Hari Shankar.
Subject to the order of Hon'ble the Chief Justice, list this application before Hon'ble Mr. Justice C. Hari Shankar on May 17, 2019.
V. KAMESWAR RAO, J MAY 14, 2019/jg