Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gauhati High Court

Ms Saptagon Asia Private Limited vs The Union Of India on 22 May, 2026

                                                                Page No.# 1/6

GAHC010139192025




                                                         undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/3647/2025

         MS SAPTAGON ASIA PRIVATE LIMITED
         9FORMERLY G-ENG ADVISORY PVT. LTD,
         HAVING ITS REGD. OFFICE AT PLOT EMERALD ESTATE PRIMARY
         SCHOOL, ADJACENT WORLD MARKET MALL, SECTOR 65, GURUGRAM,
         GURGAON, HARYANA,


         REP. BY AUTH. REP. KUMARI PRIYANKA, AGE-26,

         D/O- JAI SINGH HOODA,
         RESIDENT OF HOUSE NO 295 GALI NO 2, DAYANAND NAGAR,
         BAHADURGARH, HARYANA



         VERSUS

         THE UNION OF INDIA
         REPRESENTED BY SECRETARY TO THE GOVERNMENT OF INDIA ,
         MINISTRY OF ROAD TRANSPORT AND HIGHWAYS TRANSPORT BHAWAN,
         NEW DELHI

         2:THE NATIONAL HIGHWAYS AUTHORITY OF INDIA
          UNDER MINISTRY OF ROAD TRANSPORT AND HIGHWAYS)
         REPRESENTED BY ITS CHAIRMAN
          G-5AND6
          SECTOR-10
          DWARKA
          NEW DELHI

         3:THE REGIONAL OFFICER
          NORTH EAST DIVISION
          NATIONAL HIGHWAYS AUTHORITY OF INDIA
          NEDFI HOUSE
                                                                            Page No.# 2/6

             4TH FLOOR G.S. ROAD
             GUWAHATI
             PIN-781006.

            4:GENERAL MANAGER (TECH) NORTH EAST DIVISION

             NATIONAL HIGHWAYS AUTHORITY OF INDIA
             NEDFI HOUSE
             4TH FLOOR G.S. ROAD
             GUWAHATI
             PIN -781006.

            5:DEPUTY GENERAL MANAGER (TECH)

             PROJECT DIRECTOR
             NORTH-EAST DIVISION
             NATIONAL HIGHWAYS AUTHORITY OF INDIA
             NEDFI HOUSE
             4TH FLOOR G.S. ROAD
             GUWAHATI
             PIN-781006.

            6:THE PROJECT DIRECTOR NHAI
             PIU BONGAIGAON
             (NATIONAL HIGHWAYS AUTHORITY OF INDIA)
             DOLAIGAON
             MAJPARA (OPP.NAAM GHAR)
             DISTRICT - BONGAIGAON
            ASSAM

            7:MS SHIV BUILDINDIA PRIVATE LIMITED
             HAVING ITS REGISTERED OFFICE AT 401
             SIDHHRAJ ZAVOD
             NEAR SARGASAN CROSS ROAD
             S.G. HIGHWAY SARGASAN
             GANDHINAGAR
             GUJARAT. PIN - 382421
            ALSO HAVING OFFICE AT PATHSALA
             DISTRICT - BAJALI
            ASSAM

Advocate for the Petitioner   : MR S R A NASER, MD F FARIDI,MR. A DHAR,MR P S
DEKA,MR. A CHETRY

Advocate for the Respondent : DY.S.G.I., MR. S K MEDHI(C.G.C),SC, NHAI
                                                       Page No.# 3/6




Linked Case : WP(C)/4833/2025

M/S KHANNA DESIGNERS AND CONSULTANTS PVT LTD
(CORPORATE IDENTITY NUMBER U74900PB2013PTC037662) HAVING ITS
REGD OFFICE AT H.NO-672
 SST NAGAR PATIALA
 PUMJAB
 PIN-147001
 INDIA AND ALSO HAVING ITS ADMINISTRATIVE OFFICE AT 473
 PACE CITY -II
 SECTOR -37
 GURUGRAM HARYANA PIN-122004
 REP. HEREIN BY BANAMALI ROUTH
 AGE 32 YRS
 S/O- BIKASH ROUTH

PERMANENT R/O- H.NO-16
GALI NO-2
VILL- TIKRI
SECTOR 48
GURRGAON
HARYANA
PIN-122018

2: SUMEET KHANNA
S/O- SUBHASH CHANDER KHANNA

PERMANENT RESIDENT OF

VILLA NO-3
TULIP IVORY
SECTOR 70
BADSHAHPUR
GURGAON
PIN-122101 AND MANAGING DIRECTOR OF THE M/S KHANNA DESIGNER
AND CONSULTANTS PRIVATE LIMITED
I.E OETIONER NO-1 (DIN-07901541) PRESENTLY R/O- VILLA NO-3
TULIP IVORY
SECTOR 70
GURGAON
PIN-122101
VERSUS

THE UNION OF INDIA AND OTHRS
REP. BY THE SECRETARY TO THE GOVT OF INDIA
                                              Page No.# 4/6

MINISTRY OF ROAD TRANSPORT AND HIGHWAYS
TRANSPORT BHAWAN-1
PARLIAMENT STREET
NEW DELHI-01

2:THE NATIONAL HIGHWAYS AUTHORITY OF INDIA
REPRESENTED BY ITS CHAIRMAN G 5 AND 6
 SECTOR 10
 DWARKA
 NEW DELHI-110075.

3:THE REGIONAL OFFICER
NORTH EAST DIVISION
THE NATIONAL HIGHWAYS AUTHORITY OF INDIA
NEDFI HOUSE
4TH FLOOR
G.S ROAD
GUWAHATI-06

4:GENERAL MANAGER (TECH) NE DIVISION
THE NATIONAL HIGHWAYS AUTHORITY OF INDIA
NEDFI HOUSE
4TH FLOOR
G.S ROAD
GUWAHATI-06

5:DEPUTY GENERAL MANAGER (TECH)
PROJECT DIRECTOR
NE DIVISION
THE NATIONAL HIGHWAYS AUTHORITY OF INDIA
NEDFI HOUSE
4TH FLOOR
G.S ROAD
GUWAHATI-06

6:THE PROJECT DIRECTOR
NHAI
PIU-BONGAIGAON

(NHAI)
 DOLAIGAON
 MAJPARA (OPP. NAMGHAR)

DIST- BONGAIGAON
ASSAM

7:M/S SHIV BUILDINDIA PRIVATE LIMITED
                                                                          Page No.# 5/6

         HAVING ITS REGISTERED OFFICE AT 401
         SIDHHRAJZAVOD
         NEAR SARGASAN CROSS ROAD
         S.G. HIGHWAY SARGASAN
         GANDHINAGAR
         GUJARAT
         PIN-382421
         ALSO HAVING OFFICE AT PATHSALA
         DISTRICT-BAJALI
         ASSAM

          8:M/S TPF ENGINEERING PRIVATE LIMITED

         REPRESENTED BY ITS DIRECTOR HAVING ITS REGISTERED OFFICE AT 1401
         RUPA SAPPHIRE
         PLOT NO. 12
         SECTOR 18
         OPPOSITE SANPADA RAILWAY
         SION-PANVEL HWY
         VASHI
         NAVI MUMBAI
         MAHARASHTRA
         PIN-4004705

          9:MAV ASSOCIATES LLP

         HAVING ITS REGISTERED OFFICE AT 1ST FLOOR
         A-21
         PUSHPANJALI ENCLAVE
         PITAMPURA
         DELHI
         PIN-110034
         ------------
         Advocate for : MS. S NATH
         Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND OTHRS



                             BEFORE
              HON'BLE MR. JUSTICE ANJAN MONI KALITA

                                     ORDER

22.05.2026 Heard Mr. A. Dhar, learned counsel appearing for the petitioner in WP(C) Page No.# 6/6 No.3647/2025 and Mr. D. Das, learned counsel appearing for the petitioner in WP(C) No.4833/2025. Also heard Ms. R. Borah, learned standing counsel appearing for the respondent NHAI and Ms. R. Dutta, learned counsel appearing on behalf of Mr. S.K. Medhi, learned CGC, for the respondent Union of India.

As agreed by the learned counsel appearing for the parties, let these matters be listed on 27.06.2026.

Interim order passed earlier shall continue till the next date of listing.

Sd/- Aanjan Moni Kalita JUDGE Comparing Assistant