Section 7 in Tamil Nadu Village Panchayat Secretaries (Conditions of Service) Rules, 2013
7. Probation.
- Every person appointed to the post shall, from the date on which he/she joins duty, be on probation for a total period of two years on duty within a continuous period of three years. During the period of probation, he/she shall undergo basic foundation training for a period of one month at regional Institute of Rural Development or such other institution as ordered by the Government and pass the prescribed test conducted at the end of training.
