Allahabad High Court
Ram Iqbal Singh vs State Of U.P.And Others on 19 January, 2010
Author: Devendra Pratap Singh
Bench: Devendra Pratap Singh
Court No. - 35 Case :- WRIT - C No. - 2272 of 2004 Petitioner :- Ram Iqbal Singh Respondent :- State Of U.P.And Others Petitioner Counsel :- Shitala Prasad Pandey Respondent Counsel :- C.S.C.,C.K. Rai,Virendra Singh Hon'ble Devendra Pratap Singh,J.
Hon'ble Mrs. J avashree Tiwari.J. None appears for the petitioner even in the revised list. Even otherwise, the cause in this petition does not survive. Accordingly, the writ petition is dismissed. Order Date :- 19.1.2010 AK