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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Andhra Pradesh - Subsection

Section 43(2)(b) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

(b)read the relevant entry in the electoral roll in full and ask him whether he is the person referred to in the entry.