Section 58(2) in The Institute Of Trans-Disciplinary Health Sciences And Technology Act, 2013
(2)The Karnataka State Higher Education Council shall conduct periodical Inspection of University regarding,-(i)standard of instructions for grant of degree;(ii)quality of education;(iii)avoidance of commercialization of Higher Education;(iv)contravention of the provisions of the Act if any;-and send report to the Government.
