Section 38(2)(c) in The Motor Vehicles Act, 1988

[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(2)(c) in The Motor Vehicles Act, 1988

(c)the minimum educational qualifications of conductors; their duties and functions and the conduct of persons to whom conductors licences are issued;

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Union of India - Subsection

Section 38(2)(c) in The Motor Vehicles Act, 1988