Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 280(6)] [Section 280] [Entire Act]

Union of India - Subsection

Section 280(6)(a) in The Income Tax Act, 2025

(a)any information in the case of the assessee for the relevant tax year as per the risk management strategy formulated by the Board from time to time;