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[Cites 0, Cited by 0] [Section 66(2)] [Section 66] [Entire Act]

State of Kerala - Subsection

Section 66(2)(xiv) in Kerala University of Fisheries and Ocean Studies Act, 2010

(xiv)provision of reservation of adequate number of posts of teachers, officers and other employees of the University, colleges, and schools for the members of the Scheduled Castes and Scheduled Tribes and Other Backward Classes in accordance with the Constitutional provisions and policy of the State Government ;