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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(4) in The Bihar Court Fee (Sale of Stamps By Franking Machine) Rules, 2008

(4)Amount of authorization fee, amount of renewal fee and the amount of cheque for payment of PIN Mailer shall be paid under "Major Head-2030-Stamp and Registration-Sub Major Head-01-Stamp Judicial-Minor Head-102-Sale of Stamps-0001-Total Receipt".