Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(2) in The United Provinces Agriculturists Relief Act 1934

(2)If the agriculturist-defendant or none of the agriculturist-defendants has a holding or landed property, the agriculturist- defendant or any of them, if there are more than one such defendants, carries on the profession by virtue of which he is classed as an agriculturist.